Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 21] [Entire Act] State of Uttar Pradesh - Subsection Section 21(iv) in The United Provinces Acquisition of Property (Flood Relief) Rules, 1949 (iv)announcing by beat of drum in the locality and publishing them in any local paper or in the official Gazette, of the State.
