Delhi High Court - Orders
Narender Kumar Agarwal And Ors vs Pradeep Gupta And Ors on 15 May, 2023
Author: Chandra Dhari Singh
Bench: Chandra Dhari Singh
$~24
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(OS) 2495/2001
NARENDER KUMAR AGARWAL AND ORS. ..... Plaintiffs
Through: Mr. Akshay Makhija, Sr. Advocate
with Mr. Arvind Kr. Gupta, Mr. Rishi
Bharadwaj and Mr. Abhiesumat
Gupta, Advocates
versus
PRADEEP GUPTA AND ORS. ..... Defendants
Through: Mr. Darpan Wadhwa, Sr. Advocate
with Mr. B. S. Mathur, Mr. Rajat
Mathur and Mr. Udhav Sinha,
Advocates for D-1
CORAM:
HON'BLE MR. JUSTICE CHANDRA DHARI SINGH
ORDER
% 15.05.2023 I.A. 507/2007 (under Section 151 and 152 of the CPC) & I.A. 11870/2017 (Under Order XXXIX Rule 2A) & I.A. 12495/2017 (appointment of receiver) & I.A. 4179/2019 (Under Order XXXIX Rule 2A) & I.A. 4180/2019 (Exemption) & I.A. 14812/2021 (Under Order XXXIX Rule 2A) List on 27th July, 2023.
CHANDRA DHARI SINGH, J MAY 15, 2023 gs/db Click here to check corrigendum, if any Signature Not Verified Digitally Signed By:GAURAV SHARMA Signing Date:16.05.2023 17:53:25