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[Cites 0, Cited by 0] [Section 15(5)] [Section 15] [Entire Act]

State of Rajasthan - Subsection

Section 15(5)(f) in Haridev Joshi University of Journalism and Mass Communication, Jaipur Act, 2012

(f)ensure that no expenditure not authorized in the budget is incurred by the University otherwise than by way of investment and to bring to the notice of the Vice-Chancellor and the Registrar any unauthorized expenditure or other financial irregularity and suggest appropriate action to be taken against persons at fault;