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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Gujarat - Subsection

Section 6(iv) in Gujarat Electricity Regulatory Commission (Licensee's Power to Recover Expenditure incurred in providing supply and other Miscellaneous Charges) Regulations, 2005

(iv)The cost data book shall be the basis of making the initial estimate for laying of electric line and/or errection of electrical plant for extending supply to the applicant.