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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Odisha - Subsection

Section 7(2) in The Orissa Ayurvedic Medicine Rules, 1960

(2)The nomination paper shall be in Form B. No elector shall propose or second the nomination of more candidates than are required to fill up the vacancy or vacancies. If more nominations than are required to fill up the vacancy be subscribed by the same elector, all nominations subscribed by him shall be invalid.