Supreme Court - Daily Orders
Medicos Legal Action Group Trust ... vs Union Of India on 23 October, 2019
ITEM NO.27 REGISTRAR COURT. 2 SECTION PIL-W
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR SH. SURINDER S. RATHI
Writ Petition(s)(Civil) No(s). 1444/2018
MEDICOS LEGAL ACTION GROUP TRUST (REGD.) Petitioner(s)
VERSUS
UNION OF INDIA & ANR. Respondent(s)
Date : 23-10-2019 This petition was called on for hearing today.
For Petitioner(s)
Ms. Mridula Ray Bharadwaj, AOR
For Respondent(s)
Mr. Gurmeet Singh Makker, AOR
Mr. Tashriq Ahmad, Adv.
Mr. Gaurav Sharma, AOR
Mr. Prasanna Mohan, Adv.
Mr. Prateek Bhatia, Adv.
UPON hearing the counsel the Court made the following
O R D E R
Appearance: None is present on behalf of the Petitioner.
Mr. Prasanna Mohan and Mr. Tashriq Ahmad, Ld. Counsel present on behalf of the Respondents. Respondent No.1 is granted four weeks’ time, to file the counter affidavit.
Ld. counsel for the petitioner is directed to provide the copy of pleadings to Ld. counsel for Respondent No. 2 within one week and file proof. The above respondent shall file counter affidavit within four weeks thereafter.
Signature Not VerifiedDigitally signed by MADHU GROVER Date: 2019.10.24
List again on 09.01.2020.
14:58:52 ISTReason:
SURINDER S. RATHI Registrar pm