Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Telangana - Section

Section 9 in Telangana State Industrial Project Approval and Self Certification System (Ts-Ipass) Act, 2014

9. Filling of Application Forms.

(1)All applications for clearances shall be submitted with the required fees in the prescribed manner to the Nodal Agency of appropriate committee.
(2)The applications shall be forwarded by the Nodal Agency to the competent authority for processing and disposal.