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Central Information Commission

Mr.S P Mishra vs Ministry Of Petroleum And Natural Gas on 12 November, 2012

               CENTRAL INFORMATION COMMISSION
                Room No. 308, B-Wing, August Kranti Bhawan, Bhikaji Cama Place, New Delhi-110066


                        File No. CIC/LS/A/2011/001667

   Appellant                         :      S P Mishra
   Respondent             :          Mangalore Refinery & Petrochemicals Limited
   Date of hearing         :         12.11.2012
   Date of decision        :         12.11.2012

   FACTS

Heard today dated 12.11.2012. Appellant not present but has spoken to me on telephone. MRPL is represented by Shri Sushil Chandra, GM (HR) and Shri P. A. Jose, DGM (CPIO). The Ministry of Petroleum and Natural Gas is represented by Shri S. K. Chitkara, Under Secretary.

2. I have tried to make sense of the RTI application available in the file. I have also heard the above named officers. They submit that the copy of the RTI application received by them is illegible and, therefore, it is not possible to respond to it at all. Hence, Shri Mishra is telephonically advised to send a legible copy of the RTI application to Shri Sushil Chandra, GM (Mobile No. 94484-89201) for responding to it appropriately as per the provisions of law.

3. The matter is being closed at the Commission's end.

Sd/-

(M.L. Sharma) Central Information Commissioner Authenticated true copy. Additional copies of orders shall be supplied against application and payment of the charges, prescribed under the Act, to the CPIO of this Commission.

(K L Das) Dy. Registrar Address of parties

1. The CPIO Mangalore Refinery & Petrochemicals Limited, Kuthethoor, Mangalore - 30

2. The CPIO M/o Petroleum & Natural Gas, Shashtri Bhawan, New Delhi - 110001

3. Shri S P Mishra S-K, B-1/55, Aliganj, Lucknow, Uttar Pradesh