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Bombay Presidency - Section

Section 16 in The Bombay Forest Rules, 1942

16. Licence to be returned on expiry of period.

- On the expiry of the period of the licence, the licensee shall return it to the Conservator of Forests, with an endorsement thereon showing the number and kind, and the horn dimensions in the case of protected animals, or length in the case of carnivora and bear, of all game killed by him.