Supreme Court - Daily Orders
Kamal Dev Prasad vs Mahesh Forge on 4 April, 2022
Bench: K.M. Joseph, Hrishikesh Roy
ITEM NO.13 COURT NO.10 SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 4974/2022
(Arising out of impugned final judgment and order dated 10-12-2021
in FA No. 1781/2008 passed by the High Court of Judicature at
Bombay)
KAMAL DEV PRASAD Petitioner(s)
VERSUS
MAHESH FORGE Respondent(s)
(FOR ADMISSION and I.R. and IA No.40616/2022-EXEMPTION FROM FILING
C/C OF THE IMPUGNED JUDGMENT and IA No.40617/2022-EXEMPTION FROM
FILING O.T. and IA No.40618/2022-PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES )
Date : 04-04-2022 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE K.M. JOSEPH
HON'BLE MR. JUSTICE HRISHIKESH ROY
For Petitioner(s) Ms. Vidya Vijaysinh Pawar, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Issue notice.
(NEHA GUPTA) (RENU KAPOOR) SENIOR PERSONAL ASSISTANT BRANCH OFFICER Signature Not Verified Digitally signed by Indu Marwah Date: 2022.04.06 16:56:07 IST Reason: