Delhi High Court - Orders
Bsnl Casual And Contract Workers Union ... vs Regional Labour Commissioner ... on 15 April, 2024
Author: Chandra Dhari Singh
Bench: Chandra Dhari Singh
$~96
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 8234/2021
BSNL CASUAL AND CONTRACT WORKERS UNION (REGD)
..... Petitioner
Through: Mr.Anuj Aggarwal & Ms.Shreya
Kukreti, Advocates
versus
REGIONAL LABOUR COMMISSIONER (CENTRAL) & ANR.
..... Respondents
Through: Mr. Rohan Jaitley, CGSC with
Mr.Dev Pratap Shahi, Advocate for
R-1
Mr.Dinesh Agnani, Sr. Advocate with
Mr.Deepak Thukral and Mr.Manoj
Chopra, Advocates for R-2
CORAM:
HON'BLE MR. JUSTICE CHANDRA DHARI SINGH
ORDER
% 15.04.2024 At joint request of learned counsel for the parties, list on 5 th July, 2024 for final hearing.
CHANDRA DHARI SINGH, J APRIL 15, 2024 dy/da Click here to check corrigendum, if any This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 22/04/2024 at 20:58:40