Bombay High Court
M/S. Saint Gobain India Pvt. Ltd vs The Secretary, Akhil Bharatiya Mathadi ... on 1 July, 2019
Bench: S.C. Dharmadhikari, G.S. Patel
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
WRIT PETITION NO. 6216 OF 2014
Credai Pune Metro, Through Secretary, Mr. Anuj ....Petitioner
Bhandari
V/S
The State Of Maharashtra, Through Secretary, ....Respondent
Urban Development Dept And Ors WITH WRIT PETITION NO. 7863 OF 2016 Mr. Asir Salauddin Inamdar ....Petitioner V/S Thane Municipal Corporation Through Mun. ....Respondent Commissioner And Ors WITH WRIT PETITION NO. 5085 OF 2016 M/s. Saint Gobain India Pvt. Ltd. ....Petitioner V/S The Secretary, Akhil Bharatiya Mathadi ....Respondent Transport And General Kamgar Union And Ors.
WITH WRIT PETITION NO. 1863 OF 2016 Gera Developments Pvt. Ltd. Through Its ....Petitioner Managing Director, Mr. Rohit Gera V/S State Of Maharashtra Through Its Principal ....Respondent Secretary And Ors Page 1/2 ::: Uploaded on - 01/07/2019 ::: Downloaded on - 02/07/2019 03:27:40 ::: WITH WRIT PETITION NO. 8465 OF 2017 Shri Amar Harishchandra Manjrekar And Ors. ....Petitioner V/S The Pune Municipal Corporation And Ors. ....Respondent CORAM : S.C. DHARMADHIKARI & G.S. PATEL, JJ DATE : 1st July, 2019 P.C. :
Due to paucity of time the matter is adjourned for admission. Ad-interim relief if any to continue till then. Stand over to 08/07/2019.
( FOR REGISTRAR JUDICIAL - I ) Page 2/2 ::: Uploaded on - 01/07/2019 ::: Downloaded on - 02/07/2019 03:27:40 :::