Delhi High Court - Orders
Pavan Sachdeva vs M/S V K Mittal And Sons (Huf) And Ors on 30 January, 2024
Author: Navin Chawla
Bench: Navin Chawla
$~46 & 47
* IN THE HIGH COURT OF DELHI AT NEW DELHI
(46)+ CRL.M.C. 5562/2022 & CRL.M.A. 22048/2022, CRL.M.A.
22049/2022
(47) CRL.M.C. 5753/2022 & CRL.M.A. 22657/2022
PAVAN SACHDEVA ..... Petitioner
Through: None
versus
M/S V K MITTAL AND SONS (HUF) AND ORS
..... Respondents
VINOD KUMAR MITTAL AND ORS ..... Respondents
Through: Mr.Shashank S. Mangal, Adv.
for R-1 (through VC)
CORAM:
HON'BLE MR. JUSTICE NAVIN CHAWLA
ORDER
% 30.01.2024
1. None is appearing for the petitioner.
2. In the interest of justice, no adverse order is passed today.
3. Re-list on 6th August, 2024.
NAVIN CHAWLA, J JANUARY 30, 2024/ns Click here to check corrigendum, if any This is a digitally signed order.
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