Karnataka High Court
Sumangala W/O Mahantesh Chatter Ors vs Virupakshi S/O Gurupadayya Anr on 15 June, 2011
Bench: K.Sreedhar Rao, L.Narayana Swamy
[U Thts: Branch Manager, Oriental Insurance Co. L¥;d.. Isf: F1002", Bidari Cenzpltzzsz S S From; Roadg }3ija§L1r. ra:«:s4:%§:>aJj;_3w:é;\sii*s- K V' 4 (By Sri V€:er€Sh E3 Pam} _» Adv. for :-z;_'}"" "
MFA filed ti/S 1'?8( 1) of MV Act 2A,ig;1f11$A{ th<§ award dated 6. 10.2010 passed in E;'esi'i?'.{_3 F€G.'1'I_08_/QCU E' §'n._§he_.:fi1e of VL the nmtcr Accident Claims Tribun€£i._Ab& F 'Tfé':L_;Ck" CtiL1.r'%~Z/IE Bijapur disrrimsingg the pei§.i.ioz1.
This; appesaé {taming 0:;1_ f;>~r a';<A:j:1ji.2'.5aV;é:2':1::»._iSREEDI-{AR RAO,J., deiivered the following: * r " -.
C?§};€° Sri --%:§§ ::i9:§;,éEV{V§.é=' <":f;<:Es=: wag hi: by {he 1<}1'ry Em-su1"€V§i__ u:-"E16. IE1iI1U§' S011. and pamrais fi§eé£--.___pef_ '{:(£:i'1;}€r:'é;z1%;i0r1.
23 The 'ir1lsnL11*e§:1' defencre that {he vehicle in Qiiflfisuorzx "2291. %z%Var7G§1f.;§'V§¥V" in v:E}'§€ a.c£%E<:§€~_:1£ ané {hat 0:; E':C{';OEE§E?l of :1éi'i";ii.._1'vIZf1€lZE§!.!":3',' mlih thé peiice, the V€hiC§f2 #2:"; questiezz is i::é'§s§ie.a€€ d'v-.?is{Hie which caused the agtciéerih The Tyibzzrkal »-.««:§i39;: £i0':'£..Si£i§:§v~g;d:%;§;':1 05 €v:iéemé€ has famaé '£2221? {he veflicées in
--« €;é.j:£:s§":',i=:;:': E53 2':<:'.a.'£':" §:2*a;<;%s::;?::.%_ E2': 3s::'s::?é<i::%1':i, §:;5:<:2;%.:.'§s;<% <2? :§:£s5{::r%fg2;'::':<;:;? Ea "~v2:§1*e {%E.;z:'r§§s:."s»3h{~:s;%§ gsnai? :"§%sm:s;s':~;:3e:§ i'§":s <7.E212'm p<e%;.i'£'i{>z'1. Tirie pe%;.i:,§<};'1:'2:":-1; ihérefare. in a.pp<:aE.