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State of Assam - Section

Section 17 in The Assam Court-Fees (Amendment) Act, 1950

17. Exemption of certain probates, letters of administration and certificates.

- Nothing in this Act shall apply to any probate, letters of administration or certificate in respect of which the fee payable under the law for the time being in force has been paid prior to the commencement of this Act but which have not been issued.The ScheduleTable of rates of ad valorem fees leviable on the institution of suits[See Section 10 of the Assam Court-fees (Amendment) Act, 1950]
When the amount or value of the subject-matterexceeds But does not exceed Proper fees
(1) (2) (3)
Rs. Rs. Rs. a.
... 5 0 6
5 10 0 12
10 15 1 2
15 20 1 8
20 25 1 14
25 30 2 4
30 35 2 10
35 40 3 0
40 45 3 6
45 50 3 12
50 55 4 2
55 60 4 8
60 65 4 14
65 70 5 4
70 75 5 10
75 80 6 2
80 85 6 10
85 90 7 2
90 95 7 10
95 100 8 2
100 110 9 12
110 120 11 6
120 130 13 0
130 140 14 10
140 150 16 4
150 160 17 6
160 170 18 8
170 180 19 19
180 190 20 12
190 200 21 14
200 210 23 0
210 220 24 2
220 230 25 4
230 240 26 6
240 250 27 8
250 260 28 10
260 270 29 12
270 280 30 14
280 290 32 0
290 300 33 2
300 310 34 4
310 320 35 6
320 330 36 8
330 340 37 10
340 350 38 12
350 360 39 14
360 370 41 0
370 380 42 2
380 390 43 4
390 400 44 6
400 410 45 8
410 420 46 10
420 430 47 12
430 440 48 14
440 450 50 0
450 460 51 2
460 470 52 4
470 480 53 6
480 490 54 8
490 500 55 10
500 510 56 12
510 520 57 14
520 530 59 0
530 540 60 2
540 550 61 4
550 560 62 6
560 570 63 8
570 580 64 10
580 590 65 12
590 600 66 14
600 610 68 0
610 620 69 2
620 630 70 4
630 640 71 6
640 650 72 8
650 660 73 10
660 670 74 12
670 680 75 14
680 690 77 0
690 700 78 2
700 710 79 4
710 720 80 6
720 730 81 8
730 740 82 10
740 750 83 12
750 760 84 14
760 770 86 0
770 780 87 2
780 790 88 4
790 800 89 6
800 810 90 8
810 820 91 10
820 830 92 12
830 840 93 14
840 850 95 0
850 860 96 2
860 870 97 4
870 880 98 6
880 890 99 8
890 900 100 10
900 910 101 12
910 920 102 14
920 930 104 0
930 940 105 2
940 950 106 4
950 960 107 6
960 970 108 8
970 980 109 10
980 990 110 12
990 1,000 111 14
1,000 1,100 119 6
1,100 1,200 126 14
1,200 1,300 134 6
1,300 1,400 141 14
1,400 1,500 149 6
1,500 1,600 156 14
1,600 1,700 164 6
1,700 1,800 171 14
1,800 1,900 179 6
1,900 2,000 186 14
2,000 2,100 194 6
2,100 2,200 201 14
2,200 2,300 209 6
2,300 2,400 216 14
2,400 2,500 224 6
2,500 2,600 231 14
2,600 2,700 239 6
2,700 2,800 246 14
2,800 2,900 254 6
2,900 3,000 261 14
3,000 3,100 269 6
3,100 3,200 276 14
3,200 3,300 234 6
3,300 3.400 291 14
3,400 3,500 299 6
3,500 36,00 306 14
3,600 3,700 314 6
3,700 3,800 321 14
3,800 3,900 329 6
3,900 4,000 336 14
4,000 4,100 344 6
4,100 4,200 351 14
4,200 4,300 359 6
4,300 4,400 366 14
4,400 4,500 374 6
4,500 4,600 381 14
4,600 4,700 389 6
4,700 4,800 396 14
4,800 4,900 404 6
4,900 5,000 411 14
5,000 5,100 419 6
5,100 5,200 426 14
5,200 5,300 434 6
5,300 5,400 441 14
5,400 5,500 449 6
5,500 5,600 456 14
5,600 5,700 464 6
5,700 5,800 471 14
5,800 5,900 479 6
5,900 6,000 486 14
6,000 6,100 494 6
6,100 6,200 501 14
6,200 6,300 509 6
6,300 6,400 516 14
6,400 6,500 524 6
6,500 6,600 531 14
6,600 6,700 539 6
6,700 6,800 546 14
6,800 6,900 554 6
6,900 7,000 561 14
7,000 7,100 569 6
7,100 7,200 576 14
7,200 7,300 584 6
7,300 7,400 591 14
7,400 7,500 599 6
7,500 7,750 614 6
7,750 8,000 629 6
8,000 8,250 644 6
8,250 8,500 659 6
8,500 8,750 674 6
8,750 9,000 689 6
9,000 9,250 704 6
9,250 9,500 719 6
9,500 9,750 734 6
9,750 10,000 749 6
10,000 10,500 771 14
10,500 11,000 794 6
11,000 11,500 816 14
11,500 12.000 839 6
12,000 12,500 861 14
12,500 13,000 884 6
13,000 13,500 906 14
13,500 14,000 929 6
14,000 14,500 951 14
14,500 15,000 974 6
15,000 15,500 996 14
15,500 16,000 1,019 6
16,000 16,500 1,041 14
16,500 17,000 1,064 6
17,000 17,500 1,086 14
17,500 18,000 1,109 6
18,000 18,500 1,131 14
18,500 19,000 1,154 6
19,000 19,500 1,176 14
19,500 20,000 1,199 6
20,000 21,000 1,229 6
21,000 22,000 1,259 6
22,000 23,000 1,289 6
23,000 24,000 1,319 6
24,000 25,000 1,349 6
25,000 26,000 1,379 6
26,000 27,000 1,409 6
27,000 28,000 1,439 6
28,000 29,000 1,469 6
29,000 30,000 1,499 6
30,000 31,000 1,529 6
31,000 32,000 1,559 6
32,000 33,000 1,589 6
33,000 34,000 1,619 6
34,000 35,000 1,649 6
35,000 36,000 1,679 6
36,000 37,000 1,709 6
37,000 38,000 1,739 6
38,000 39,000 1,769 6
39,000 40,000 1,799 6
40,000 41,000 1,829 6
41,000 42,000 1,859 6
42,000 43,000 1,889 6
43,000 44,000 1,919 6
44,000 45,000 1,949 6
45,000 46,000 1,979 6
46,000 47,000 2,009 6
47,000 48,000 2,039 6
48,000 49,000 2,069 6
49,000 50,000 2,099 6
50,000 55,000 2,136 14
55,000 60,000 2,174 6
60,000 65,000 2,211 14
65,000 70,000 2,249 6
70,000 75,000 2,286 14
75,000 80,000 2,324 6
80,000 85,000 2,361 14
85,000 90,000 2,399 6
90,000 95,000 2,436 14
95,000 1,00,000 2,474 6
1,00,000 1,05,000 2,511 14
1,05,000 1,10,000 2,549 6
1,10,000 1,15,000 2,586 1
1,15,000 1,20,000 2,624 6
1,20,000 1,25,000 2,661 14
1,25,000 1,30,000 2,699 6
1,30,000 1,35,000 2,736 14
1,35,000 1,40,000 2,774 6
1,40,000 1,45,000 2,811 14
1,45,000 1,50,000 2,849 6
1,50,000 1,55,000 2,886 14
1,55,000 1,60,000 2,924 6
1,60,000 1,65,000 2,961 14
1,65,000 1,70,000 2,999 6
1,70,000 1,75,000 3,036 14
1,75,000 1,80,000 3,074 6
1,80,000 1,85,000 3,111 14
1,85,000 1,90,000 3,149 6
1,90,000 1,95,000 3,186 14
1,95,000 2,00,000 3,224 6
2,00,000 2,05,000 3,261 14
and the fee increases at the rate of thirty-seven rupees eight annas for every five thousand rupees or part thereof, up to a maximum fee of ten thousand rupees, for example-
When the amount or value of the subject-matterexceeds But does not exceed Proper fee
(1) (2) (3)
Rs. Rs. Rs. a.
  3,00,000 3,974 6
  4,00,000 4,724 6
  5,00,000 5,474 6
  6,00,000 6,974 6
  7,00,000 6,224 6
  8,00,000 7,724 6
  9,00,000 8,474 6
  10,00,000 9,224 6
  11,00,000 9,974 6
  11,05,000 10,000 0