Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 61(1)] [Section 61] [Entire Act] State of Goa - Subsection Section 61(1)(a) in The Goa Agricultural Produce Marketing (Development and Regulation) Rules, 2010 (a)was subject to any of the disqualifications mentioned in rule 12 on the date of his election or nomination; or