Bombay High Court
M/S.Cipla Ltd.& Anr vs Union Of India & Ors on 9 March, 2020
Bench: A.A. Sayed, Anuja Prabhudessai
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
IA/1/2019
In
WP/1749/1999
M/s.cipla Ltd.& Anr. ....Petitioner
V/S
Union Of India & Ors. ....Respondent
WITH WRIT PETITION NO. 1974 OF 2000 M/s.cipla Ltd.& Anr. ....Petitioner V/S Union Of India & Ors. ....Respondent WITH WRIT PETITION NO. 2019 OF 2000 Cipla Ltd.& Anr. ....Petitioner V/S Union Of India & Ors. ....Respondent Mr.Janak Dwarkadas, Senior Counsel, Ms.Bindi Dave, Mr.Ieshan Sinha, Mr.Aayesh Gandhi, Mr.Rajeev Kumar, Advocate for Applicant/Petitioner No.1. Dr G.R.Sharma a/w A.M.Sethna i/b Dhirendra Pratap Singh for Resp No.1 To 3 CORAM : A.A. SAYED & SMT. ANUJA PRABHUDESSAI, JJ DATE : 9th March, 2020 Page 1/2 ::: Uploaded on - 09/03/2020 ::: Downloaded on - 10/03/2020 04:55:32 ::: P.C. :
At the request of learned advocate for the Petitioner No. , Stand over to 30/03/2020 ( ASSOCIATE ) Page 2/2 ::: Uploaded on - 09/03/2020 ::: Downloaded on - 10/03/2020 04:55:32 :::