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[Cites 0, Cited by 0] [Section 11(5)] [Section 11] [Entire Act]

State of Chattisgarh - Subsection

Section 11(5)(ix) in Chhattisgarh Vishesh Kshetra (Achal Sampatti ka Vyayan) Niyam, 2008

(ix)Annual ground rent of two percent of sanctioned premium shall be payable on the property transferred by tender and shall be deposited in advance by the lessee on the first date of April every year.