Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Maharashtra - Section Section 38 in Maharashtra State Co-operative Tribunal Regulations, 1962 38. Forms of notices. - Forms I to M, with such variations as the circumstances of any case may require, shall be used for the purpose of notices to be issued by the Tribunal.
