Delhi High Court - Orders
Pr. Commissioner Of Income Tax - ... vs M/S Technip Italy S.P.A on 27 September, 2019
Author: Vipin Sanghi
Bench: Vipin Sanghi, Sanjeev Narula
$~37
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ ITA 869/2019
PR. COMMISSIONER OF INCOME TAX - INTERNATIONAL
TAXATION -3 ..... Appellant
Through: Mr. Ruchir Bhatia, Advocate.
versus
M/S TECHNIP ITALY S.P.A ..... Respondent
Through: Mr. Neeraj Jain and Mr. Ankit D.
Agrawal, Advocates.
CORAM:
HON'BLE MR. JUSTICE VIPIN SANGHI
HON'BLE MR. JUSTICE SANJEEV NARULA
ORDER
% 27.09.2019
1. An adjournment application has been moved on behalf of the Appellant.
2. At request, adjourned to 27.04.2020.
VIPIN SANGHI, J SANJEEV NARULA, J SEPTEMBER 27, 2019 nk