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[Cites 0, Cited by 0] [Section 21A] [Entire Act]

State of Punjab - Subsection

Section 21A(2) in The Pepsu Tenancy and Agricultural Lands Rules, 1958

(2)In addition to the Forms referred to in sub-rule (1) as many copies thereof as there are Patwari Circles in which the land is situate shall also be furnished by the landowner or tenant.