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Bombay Presidency - Section

Section 125 in The Bombay Forest Rules, 1942

125. Order of forest officers to village-officers to be ordinarily sent through Mamlatdar.

- Orders by forest officers to village-officers shall ordinarily be sent through the Mamlatdar to whom the village-officers are subordinate but may, if urgent, be sent direct: provided that in the latter case a copy of the order shall at the same time be sent to such Mamlatdar as aforesaid.