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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Bihar - Subsection

Section 4(4) in Bihar Persons with Disabilities Equal Opportunities, Protection of Rights and Full Participation Rules, 2004

(4)Each Medical Board as referred to in sub-rule (3) shall sit at least twice a week so as to ensure that the persons with Disability may get the maximum possible benefit and advantage.