Section 6 in The Maharashtra Housing and Area Development Authority Contributory Provident Fund Rules, 1985
6. Subscriber's Accounts.
- An account shall be opened in the name of each subscriber in which shall be credited,-(i)The subscriber's subscription;(ii)Contribution made under sub-rule (2) of rule 11 to his account;(iii)Interest as provided by rule 14 on subscription and contributions.
