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State of Bihar - Section

Section 8 in Bihar Persons with Disabilities Equal Opportunities, Protection of Rights and Full Participation Rules, 2004

8. Change of Address.

- If a member changes his address he shall notify his new address to the Member-Secretary, who shall thereupon enter his new address in the official records, (If he fails to notify his new address the address in the official records shall for all purpose be treated as his correct address).