Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1]

Supreme Court - Daily Orders

Brij Nandan Singh Yadav vs Gm(Hrd) Punjab National Bank on 25 November, 2014

Bench: Jagdish Singh Khehar, A.K. Sikri

                                            IN THE SUPREME COURT OF INDIA

                                           CIVIL APPELLATE JURISDICTION

                                      REVIEW PETITION (C) NO. 2303 OF 2014
                                                      IN
                                   SPECIAL LEAVE PETITION (C) NO. 7225 OF 2014


     Brij Nandan Singh Yadav                                                             … Petitioner

                                                          versus

     General Manager (HRD), Punjab National Bank                                       … Respondents
     and others

                                                        O R D E R

Delay of 93 days in filing the review petition is condoned. The present petition for review has been filed by petitioner against the dismissal of his special leave petition vide this Court’s order dated 28.3.2014.

We have carefully gone through the petition for review and the papers connected therewith. We do not find any reason to review the order aforementioned dismissing the special leave petition.

The review petition is, accordingly, dismissed.

………………..……………….……J. (Jagdish Singh Khehar) ………………...………………….…J. (A.K. Sikri) New Delhi;

November 25, 2014.

Signature Not Verified

Digitally signed by Satish Kumar Yadav Date: 2014.11.25 17:19:49 IST Reason:

CHAMBER MATTER                                                  SECTION XI

                    S U P R E M E C O U R T O F           I N D I A
                            RECORD OF PROCEEDINGS

R.P.(C) No.2303/2014 In SLP(C) No.7225/2014 BRIJ NANDAN SINGH YADAV Petitioner(s) VERSUS GM(HRD) PUNJAB NATIONAL BANK & ORS Respondent(s) (With appln.(s) for c/delay in filing review petition and exemption from filing O.T. and office report) Date : 25/11/2014 This petition was circulated today. CORAM :

HON'BLE MR. JUSTICE JAGDISH SINGH KHEHAR HON'BLE MR. JUSTICE A.K. SIKRI By Circulation UPON perusing papers the Court made the following O R D E R Delay of 93 days in filing the review petition is condoned.
The review petition is dismissed in terms of the signed order.



(SATISH KUMAR YADAV)                             (RENUKA SADANA)
   COURT MASTER                                   COURT MASTER
(Signed order is placed on the file)