Supreme Court - Daily Orders
Brij Nandan Singh Yadav vs Gm(Hrd) Punjab National Bank on 25 November, 2014
Bench: Jagdish Singh Khehar, A.K. Sikri
IN THE SUPREME COURT OF INDIA
CIVIL APPELLATE JURISDICTION
REVIEW PETITION (C) NO. 2303 OF 2014
IN
SPECIAL LEAVE PETITION (C) NO. 7225 OF 2014
Brij Nandan Singh Yadav … Petitioner
versus
General Manager (HRD), Punjab National Bank … Respondents
and others
O R D E R
Delay of 93 days in filing the review petition is condoned. The present petition for review has been filed by petitioner against the dismissal of his special leave petition vide this Court’s order dated 28.3.2014.
We have carefully gone through the petition for review and the papers connected therewith. We do not find any reason to review the order aforementioned dismissing the special leave petition.
The review petition is, accordingly, dismissed.
………………..……………….……J. (Jagdish Singh Khehar) ………………...………………….…J. (A.K. Sikri) New Delhi;
November 25, 2014.
Signature Not VerifiedDigitally signed by Satish Kumar Yadav Date: 2014.11.25 17:19:49 IST Reason:
CHAMBER MATTER SECTION XI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
R.P.(C) No.2303/2014 In SLP(C) No.7225/2014 BRIJ NANDAN SINGH YADAV Petitioner(s) VERSUS GM(HRD) PUNJAB NATIONAL BANK & ORS Respondent(s) (With appln.(s) for c/delay in filing review petition and exemption from filing O.T. and office report) Date : 25/11/2014 This petition was circulated today. CORAM :
HON'BLE MR. JUSTICE JAGDISH SINGH KHEHAR HON'BLE MR. JUSTICE A.K. SIKRI By Circulation UPON perusing papers the Court made the following O R D E R Delay of 93 days in filing the review petition is condoned.
The review petition is dismissed in terms of the signed order.
(SATISH KUMAR YADAV) (RENUKA SADANA) COURT MASTER COURT MASTER
(Signed order is placed on the file)