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[Cites 0, Cited by 0] [Section 4(1)] [Section 4] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 4(1)(vii) in Securities and Exchange Board of India (Central Database of Market Participants) Regulations, 2003

(vii)its proprietor, where applicable; [***] [Word 'and' omitted by the SEBI (Central Database of Market Participants) (Amendment) Regulations, 2004, vide S.O. No. 854(E) dated 21-7-2004.]