Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Bombay Presidency - Section Section 119 in The Bombay Forest Rules, 1942 119. Conservators to control Forest-Officers. - Except in so far as is otherwise directed in orders of the State Government, the departmental control of all Forest-Officers in a Circle vests in the Conservator of Forests of that Circle, subject to the control of the Chief Conservator.
