Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 24] [Entire Act] State of Maharashtra - Subsection Section 24(2) in The Maharashtra Truck Terminal (Regulation of Location) Act, 1995 (2)The powers and duties of such officers and servants shall be such as the Authority may from time to time by regulations made for the purpose, determine.
