Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 30(3)] [Section 30] [Entire Act]

Union of India - Subsection

Section 30(3)(c) in The Khadi And Village Industries Commission Rules, 1957

(c)Any other officer authorised by the Commission-Up to Rs. 1,000.]