Delhi High Court - Orders
Smt Mewa Devi vs Committee Golden Forest India Ltd And ... on 17 April, 2025
Author: Prateek Jalan
Bench: Prateek Jalan
$~5
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 9851/2023
SMT MEWA DEVI .....Petitioner
Through: Mr. Tarun Shokeen, Advocate.
versus
COMMITTEE GOLDEN FOREST
INDIA LTD AND ORS .....Respondents
Through: Mr. Harpawan Kumar Arora and
Mr. Shaiffy Arora, Advocates for
R-1.
CORAM:
HON'BLE MR. JUSTICE PRATEEK JALAN
ORDER
% 17.04.2025 List on 16.10.2025, in the category of "After notice miscellaneous" matters.
Learned counsel for the parties are directed to file their written submissions before the next date of hearing, both on the preliminary objection of the respondent as to the jurisdiction of this Court, and on merits.
PRATEEK JALAN, J APRIL 17, 2025 SS/AD/ This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 19/04/2025 at 01:06:49