Delhi High Court - Orders
M/S Rcc Infraventures Ltd & Ors vs M/S Dmi Finance Pvt Ltd & Ors on 15 July, 2024
Author: Jasmeet Singh
Bench: Jasmeet Singh
$~43
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P.(MISC.)(COMM.) 41/2024
M/S RCC INFRAVENTURES LTD & ORS.
.....Petitioner
Through: Ms. Amrita Panda, Adv.
versus
M/S DMI FINANCE PVT LTD & ORS.
.....Respondent
Through: Ms. Geeta Luthra, Sr. Adv. with Mr.
BS Jakhar, Mr. SK Gautam, Mr. VS Jakhar, Mr.
Nihar Dagar, Ms. Varnika Shara, Mr. Manas, Ms.
Ishita Soni, Ms. Pranya Agarwal, Advs.
Mr. Siddhanth Khattar, Mr. Akash Jain, Advs.
CORAM:
HON'BLE MR. JUSTICE JASMEET SINGH
ORDER
% 15.07.2024
List on 02.08.2024.
JASMEET SINGH, J
JULY 15, 2024 / (MS)
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