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[Cites 0, Cited by 0] [Section 19(6)] [Section 19] [Entire Act]

Union of India - Subsection

Section 19(6)(iii) in The Khadi And Village Industries Commission Rules, 1957

(iii)[ the proposed expenditure separately under "Khadi 'Village Industries" and "General and Miscellaneous" Classified under such heads or sub-heads as the Government may direct] [Substitued by G.S.R. 675(E), dated 27th July, 1987]