Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9] [Entire Act] State of Himachal Pradesh - Subsection Section 9(1) in The Himachal Pradesh Holdings (Consolidation and Prevention of Fragmentation) Rules, 1973 (1)the number of masonry wells belonging to tenure-holders and an estimated value of each;
