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[Cites 0, Cited by 0] [Section 35(2)] [Section 35] [Entire Act]

State of Tripura - Subsection

Section 35(2)(a) in Tripura Tribal Areas Autonomous District (Establishment of Village Committee) Act, 1994

(a)exercise such of the powers, perform such of the functions and discharge such of the duties of the Chairman as the District Council may by rules, made in this behalf prescribe.