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Himachal Pradesh High Court

Ramesh Kumar vs . Baba Balak Nath Temple Trust & on 26 August, 2022

Author: Vivek Singh Thakur

Bench: Vivek Singh Thakur

Ramesh Kumar Vs. Baba Balak Nath Temple Trust & others.

.

CWP No. 7282 of 2021 26.8.2022 Present: Mr. Bhuvnesh Sharma, Advocate, for the petitioner.

None for the respondents.

As prayed, list for hearing on 21st October, 2022.

26th August, 2022 to (Vivek Singh Thakur), Judge.

(Keshav) ::: Downloaded on - 26/08/2022 20:09:21 :::CIS