Madhya Pradesh High Court
M/S. Alkem Laboratories Limited vs The State Of Madhya Pradesh on 22 March, 2018
THE HIGH COURT OF MADHYA PRADESH
MCRC-10083-2018
(M/S. ALKEM LABORATORIES LIMITED Vs THE STATE OF MADHYA PRADESH)
2
Jabalpur, Dated : 22-03-2018
Shri Akshay Sapre, counsel for the petitioner.
Shri Narendra Chourasiya, Government Advocate for the
respondent/State.
As prayed by learned Government Advocate for the sh respondent/State, list the matter on 26.03.2018.
e ad (C V SIRPURKAR) Pr JUDGE a hy ad ahd M Digitally signed by MOHD AHMAD Date: 2018.03.22 03:35:57 -07'00' of rt ou C h ig H