Madhya Pradesh High Court
Jagmohan Tomar vs The State Of Madhya Pradesh on 21 June, 2019
1 MCRC-24258-2019 The High Court Of Madhya Pradesh MCRC-24258-2019 (JAGMOHAN TOMAR Vs THE STATE OF MADHYA PRADESH) 1 Gwalior, Dated : 21-06-2019 Shri I.S.Asthana, learned counsel for the applicant. Shri Aditya Sharma, learned Panel Lawyer for the State. Case diary is not available. Learned Public Prosecutor for the State is directed to make available the case diary on the next date of hearing positively.
List the case in the next week.
(RAJEEV KUMAR SHRIVASTAVA) JUDGE AK/-
ANAND KUMAR 2019.06.21 18:27:12 +05'30'