Andhra Pradesh High Court - Amravati
M/S. K.V.R. Constructions vs Sri Gopala Krishna Divedi Ias on 1 December, 2022
seca rds
(SNOW CAUSE NOTICE BEFORE ADMISSION}
iN THE NIGH COURT OF ANDNRA PRADESH AT AMARAVATI.
Original Jurkediction)
THURSDAY THE FIRST DAY OF DECEMBER,
PW THOUSA WWD AND TWENTY TWO
PRESENT;
THE HONOQURABLE SRI JUSTICE VENRATESWARLU NIMMAGADDA
CONTEMPT GASE NO: 4787 OF 2022
Setween:
7 Mis KE R ve onsiruc ang, 2 No. 1-35, YSR Street, Ubaianka Road, Near
Rap | vit rng | Parin ar KO Gyvul Weerreddy, Slo. Gurrac fay
Kovvurl dy, Sfo. Surreacely, Ax 35 4 >.
OD Ne. . ¥SR Street Ubalanks Read, Near Ankalar Ata Temple
Rayllapaiemn Vi fage and Maridal, Rast Gadavari District.
es
he
Petitioners
f AND
7 }. Sri Gopaia Krishna Dived) IAS, Rrincipal cratary, Fe anchayal Ral
' Department Secretariat, Velagapudi, Amavavatiy Thutur Mandal, Gurtur
istrict.
yi Shamener Singh Rawat & "ne igal Secretary, Finance Deparment,
Secretarial, Velagapudi, Amaravathi, Thullur Mandal, Guntur District.
3. Sr Rone Sasnidar, LAS., The Commissioner Panchayat Rap and Rural
Development Department, Government of Andhra Pradesh, NH-16, Tadepalli,
unter 2 istrict.
1B. Subba Reddy, The Chief Engineer, NABARD, MGNREGS & NCRMP
nel
fas
4 ¢
Aayat Ral AP, Viyawada.
Ph K. Malleswara Rao, The Oirector of works and Account Officer,
Anfangya Towers, fbrahl mpati marn, Krishoa Oistric
& PRP. Frasanthi fA, The District Coliecter, West Godavari Districl,
Shimavarany.
8. Sy
?. SA GO. Bhaskara Reddy, Superintending Engineer, Panchayat Raj Circia,
mluru, West Godavari Oistric
& Sn MOY. Ramana Many. Executive Engineer, Panchayat Raj PHU Division,
SJuru, West Gadavar Distric :
&. SroS. Naresh Kumar. The Pay and Accounts Officer, Works and Acomurds
~~
Denarment, Weet Godavari Disticl. fiuru,
mespondents
WHERESS ihe Fetiioner has presented under Sectian TO to t2 of ihe
Gofemot of co : igs raugh ther counsel: Sr. Rarnbabu
bes
LF . s
Koopine@edi, pr aying nat this Norble High our may De pleased: fo puniah the
respandents herein tg € ive re in WLP No. 18740 pf 2082. dated
20,06 2028:
JHE eee @ Sail case coming on for orders as fo sadriasic on on this day
sas the Hi gh Court, upon perusing {he alidavit Ned therein and upon
YS
hearing the arguments of Sri. Rambabu Koppineedi, Advocate for the Petitioner and
directed issuance of Notice to the respondents, returnable in four (04) weeks, to
show cause as to why in the circumstances stated in the affidavit filed in support thereof, the said case should not be admitted. You viz:
1. Sri Gopala Krishna Divedi IAS, Principal Secretary, Panchayat Raj Department Secretariat, Velagapudi, Amaravathi, Thullur Mandal, Guntur District.
2. Sri Shamsher Singh Rawat, Principal Secretary, Finance Department, Secretariat, Velagapudi, Amaravathi, Thullur Mandal, Guntur District.
3. Sri Kona Sashidar, |.AS., The Commissioner, Panchayat Raj and Rural Development Department, Government of Andhra Pradesh, NH-16, Tadepalll Guntur District.
4. Sri B. Subba Reddy, The Chief Engineer, NABARD, MGNREGS & NCRMP, Panchayat Raj, AP, Vijayawada.
5. Sri Ch. K. Malleswara Rao, The Director of works and Account Officer, Anjaneya Towers, lbrahimpatnam, Krishna District.
6. P. Prasanthi, IAS, The District Collector, West Godavari District, Bhirnavaram.
7. Sri G.C. Bhaskara Reddy, Superintending Engineer, Panchayat Raj Circle, Eluru, West Godavari District.
8. Sri M.V. Ramana Murthy, Executive Engineer, Panchayat Raj PIU Division, Eluru, West Godavari District.
9. Sri S. Naresh Kumar, The Pay and Accounts Officer, Works and Accounts Department, West Godavari District, Eluru.
are be and hereby directed to show cause, as to why this contempt case should not be admitted, either appearing in person or through Advocate duly instructed on 05.01.2023, to which date the case stands posted for hearing, failing wherein the said case will be heard and determined ex-parte. Sd/- K.Tata Rao DEPUTY REGISTRAR HTRUE COPY// fa 7 For SECTION OFFICER To,
1. The District Judge, Guntur, Guntur District. (By RPAD in duplicate along with a copy of Petition and Affidavit to serve on Respondent Nos. 1 to 3 and to return to this Court before 05.01.2023)
2. The Metropolitan Sessions Judge, Vijayawada, Krishna District.( By RPAD in duplicate along with a copy of Petition and Affidavit to serve on Respondent No. 4 and to return to this Court before 05.01.2023)
3. The District Judge, Eluru, West Godavari District.(By RPAD in duplicate along with a copy of Petition and Affidavit to serve on Respondent Nos. 6 to 9 and to return to this Court before 05.01.2023)
4. Sri Gopala Krishna Divedi !AS, Principal Secretary, Panchayat Raj Department Secretariat, Velagapudi, Amaravathi, Thullur Mandal, Guntur District.
8.
9. Sri Shamsher Singh Rawat, Principal Secretary, Finance Department, Secretariat, Velagapudi, Amaravathi, Thullur Mandal, Guntur District. Sri Kona Sashidar, |AS., The Commissioner, Panchayat Raj and Rural! Development Department, Government of Andhra Pradesh, NH-16, Tadepalli, Guntur District.
Sri B. Subba Reddy, The Chief Engineer, NABARD, MGNREGS & NCRMP, Panchayat Raj, AP, Viiayawada. --
Sri Ch. K. Malleswara Rao, The Director of works and Account Officer, Anjaneya Towers, Ibrahimpatnam, Krishna District. P. Prasanthi, 1A.S, The District Collector, West Godavari District, Bhirnavaram.
10.Sri G.C. Bhaskara Reddy, Superintending Engineer, Panchayat Raj Circle, Eluru, West Godavari District.
11.Sri NAVA Ramana Murthy, Executive Engineer, Panchayat Raj PIU Division, Eluru, West Godavari District.
12.Sri S. Naresh Kumar, The Pay and Accounts Officer, Works and Accounts Department, West Godavari District, Eluru.(Addressee Nos. 4 to 12 by RPAD- along with a copy of petition and Affidavit)
13.One spare copy.
PSD oH & HESH COORT NVJ DATEEOT 22028 NOE: LIST THE MATTER GN 65.04.2023 NOTICE BEFORE ADMISSION