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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Punjab - Subsection

Section 14(3) in The Punjab Apartment Ownership Rules, 1995

(3)Special meetings may be called by the President of his own accord or on a written request of at least three Directors and for convening such meetings notice in the manner specified in sub-bye-law (2) shall be given to all the Directors.