Calcutta High Court
Shree Laxmi Iron & Steel Works Pvt.Ltd vs Research Designs & Standard ... on 11 May, 2018
Author: Jyotirmay Bhattacharya
Bench: Jyotirmay Bhattacharya, Shivakant Prasad
ORDER SHEET
IN THE HIGH COURT AT CALCUTTA
Civil Appellate Jurisdiction
ORIGINAL SIDE
APOT 392 of 2016
GA 3396 of 2016
CS 360 of 2012
SHREE LAXMI IRON & STEEL WORKS PVT.LTD.
VERSUS
RESEARCH DESIGNS & STANDARD ORGANISATION (RDSO) & ORS.
BEFORE:
The Hon'ble CHIEF JUSTICE JYOTIRMAY BHATTACHARYA
The Hon'ble JUSTICE SHIVAKANT PRASAD
Date : 11th May, 2018.
Mr. Jayanta Kr. Mitra, Sr. Adv.
Mr. Debnath Ghosh, Adv.
Mr. Avijit Dey, Adv.
...for the appellant
Dilip Kumar Chatterjee,Adv
Mr.Dipanjan Datta,Adv.
...for respondent No.3
Mr. C. Gupta, Adv.
Mr. D. R. Basu, Adv.
..for RITES Ltd.
Ms. Aparna Banerjee, Adv.
.. for RDSO.
The Court : In course of hearing of this appeal, Mrs.Banerjee, learned advocate appearing for Research Designs and Standards Organization (RDSO), prays for time to take instruction from her client as to the steps which her client wants to take against the appellant in the light of the report submitted by the 2 learned Special Officer. Accordingly, the hearing is adjourned. Let the matter appear in the list under the same heading on 16th May, 2018.
(JYOTIRMAY BHATTACHARYA, CJ.) (SHIVAKANT PRASAD, J.) ssaha AR(CR)