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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Rajasthan - Subsection

Section 4(7) in Mahatma Jyoti Rao Phoole University, Jaipur, 2012

(7)Decision at the meeting of the Academic Council shall be taken by a majority vote of the members present and voting at the meeting. The President shall be entitled to exercise a casting vote in case votes are equally divided and no decision can be taken.