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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Telangana - Subsection

Section 7(1) in Telangana State Industrial Project Approval and Self Certification System (Ts-Ipass) Act, 2014

(1)The State Government May, By Notification, Appoint A Telangana State-Wide Investment Facilitation Board (T-Swift) At The State Level To Be Chaired By the Chief Secretary and the Secretary Industries as the Member- Convener and including such supervisory and secretarial staff as may be required to deal with the clearances of mega projects. The Commissioner of Industries shall be the Nodal Officer for the T-SWIFT Board.