Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 20] [Entire Act] State of Telangana - Subsection Section 20(2) in Telangana Ferries Act, 1314 F (2)If a lessee neglects to furnish any return required under section 15, he shaIl be liable to fine which may extend to fifty rupees.
