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Calcutta High Court (Appellete Side)

Sg Lokenath Pramanick vs The State Of West Bengal on 7 August, 2020

Author: Joymalya Bagchi

Bench: Joymalya Bagchi

                                              1


07.08.2020

CRM 5310 of 2020 (CRAN 3627 of 2020) Court No.16 (Via Video Conference) Item 23 In Re: - An application for bail under Section 439 of the Code of Criminal Procedure.

    sg                                         Lokenath Pramanick
                                                      Versus

The State of West Bengal Mr. Mohammad Khairul, Adv.

...for the Petitioner.

Mr. Rana Mukherjee, Adv.

...for the State.

Matter is adjourned for a week.

Copy of the application be furnished to the office of the Public Prosecutor via electronic mode.

List the matter along with CRM 414 of 2020.

(Joymalya Bagchi, J.) (Abhijit Gangopadhyay, J.)