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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Haryana - Subsection

Section 2(1)(g) in The Haryana Maintenance of Parents and Senior Citizen Rules, 2009

(g)"Inmate" in relation to an old age home, means a senior citizen duly admitted to reside in such a home;