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[Cites 0, Cited by 0] [Section 37(4)] [Section 37] [Entire Act]

State of Gujarat - Subsection

Section 37(4)(b) in Kamdhenu University Act, 2009

(b)After any draft so returned has been further considered by the Faculty together with any amendment suggested by the Academic Council, it shall be again presented to the Academic Council with the report of the Faculty thereon and the Academic Council may then deal with the draft in any manner as it thinks fit.