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Jharkhand High Court

Dr. Brahma Nand Sahu & Ors vs The State Of Jharkhand & Ors on 23 March, 2026

Author: Ananda Sen

Bench: Ananda Sen

          IN THE HIGH COURT OF JHARKHAND AT RANCHI
                     W.P.(S) No.1939 of 2021
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Dr. Brahma Nand Sahu & Ors. ... ... Petitioners Versus The State of Jharkhand & Ors. ... ... Respondents WITH W.P.(S) No.2190 of 2021

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Annapurna Jha & Ors. ... ... Petitioners Versus The State of Jharkhand & Ors. ... ... Respondents WITH W.P.(S) No.2576 of 2021

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Surya Nath Singh & Ors. ... ... Petitioners Versus The State of Jharkhand & Ors. ... ... Respondents WITH W.P.(S) No.2763 of 2021

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Chandra Kant Kamal & Ors. ... ... Petitioners Versus The State of Jharkhand & Ors. ... ... Respondents WITH W.P.(S) No.5084 of 2021

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Dr. Kumar Priyabrat Pandey & Ors. ... ... Petitioners Versus The State of Jharkhand & Ors. ... ... Respondents WITH W.P.(S) No.2096 of 2022

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Manish Kumar Tiwari & Ors. ... ... Petitioners Versus The State of Jharkhand & Ors. ... ... Respondents

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CORAM : SRI ANANDA SEN, J

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For the Petitioner(s) : Mr. Indrajit Sinha, Advocate Mr. Ankit Vishal, Advocate Mr. Amritansh Vats, Advocate Mr. Sameer Ranjan, Advocate Ms. Tanya Singh, Advocate For the Respondent(s): Mr. Praveen Akhauri, SC (Mines)-I Mr. Sharabhil Ahmed, AC to SC (Mines)I Mr. J.F. Toppo, GA-V Mr. Baibhaw Gahlaut, AC to AAG-V Mr. Neil Abhijeet Toppo, AC to GA-V Ms. Moushmi Chatterjee, AC to GA-V Mr. Abhijeet Anand, AC to Sr. SC-I 1 Mr. Vineet Prakash, AC to SC-IV Mr. Ranjan Kumar, AC to Sr. SC-I Mr. Shivam Anand Pathak, AC to SC-III Mr. Shashank Shekhar, AC to AAG-V Mr. Rahul Kamlesh, AC to SC-IV Mr. Radha Krishna Gupta, Advocate Mrs. Pinky Shaw, Advocate Mr. Amit Kumar Sinha, Advocate Mr. Ankur Kumar, Advocate Dr. Ashok Kumar Singh, Advocate Mr. Sharon Toppo, Advocate Mr. Anoop Kr. Mehta, Advocate Mr. Manish Kumar, Advocate Mr. Sudhanshu Kumar Singh, Advocate Mr. Lav Kumar Tiwary, Advocate Mr. Praveen Tirkey, Advocate

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24/ 23.03.2026 List these cases after two weeks under the heading "Orders".

(ANANDA SEN, J.) 23rd March, 2026 Prashant.

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