Punjab-Haryana High Court
Skyline Engineering Contracts I Pvt Ltd ... vs M/S Shankar Timber Store & Anr on 27 April, 2017
Author: Inderjit Singh
Bench: Inderjit Singh
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
Criminal Misc. No. M-15977 of 2016
Date of Decision:27.04.2017
Skyline Engineering Contracts (1) Pvt. Ltd. and others
.. Petitioners
Vs.
M/s Shankar Timber Store and another
..Respondents
CORAM: HON'BLE MR. JUSTICE INDERJIT SINGH
Present: Mr. Shekhar Verma, Advocate for the petitioners.
Mr. Brijesh Sharma, AAG, Haryana
for the respondent(s)-State.
Petition qua petitioner Nos.1 and 2 already dismissed as
withdrawn vide order dated 09.05.2016.
----
Inderjit Singh, J.
Learned counsel for the petitioners wants to withdraw the instant petition on behalf of petitioner Nos.3 and 4.
Dismissed as withdrawn.
(INDERJIT SINGH)
April 27, 2017 JUDGE
jasmine
Whether speaking/reasoned No
Whether reportable No
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