Rajasthan High Court - Jaipur
Badri Narayan Meena S/O Shri Sunda Ram ... vs State Of Rajasthan on 5 July, 2021
Author: Mahendar Kumar Goyal
Bench: Mahendar Kumar Goyal
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Criminal Writ Petition No. 476/2020
Badri Narayan Meena S/o Shri Sunda Ram Meena
----Petitioner
Versus
State Of Rajasthan
----Respondent
Connected With
01. S.B. Criminal Miscellaneous (petition) No. 2625/2020
02. S.B. Criminal Miscellaneous (petition) No. 2632/2020
03. S.B. Criminal Writ Petition No. 150/2021
04. S.B. Criminal Writ Petition No. 152/2021
05. S.B. Criminal Writ Petition No. 159/2021
06. S.B. Criminal Writ Petition No. 160/2021
07. S.B. Criminal Writ Petition No. 161/2021
08. S.B. Criminal Writ Petition No. 165/2021
09. S.B. Criminal Writ Petition No. 166/2021
10. S.B. Criminal Writ Petition No. 167/2021
11. S.B. Criminal Writ Petition No. 168/2021
12. S.B. Criminal Writ Petition No. 169/2021
13. S.B. Criminal Writ Petition No. 170/2021
14. S.B. Criminal Writ Petition No. 179/2021
15. S.B. Criminal Writ Petition No. 193/2021
16. S.B. Criminal Writ Petition No. 195/2021
17. S.B. Criminal Writ Petition No. 197/2021
18. S.B. Criminal Writ Petition No. 198/2021
19. S.B. Criminal Writ Petition No. 199/2021
20. S.B. Criminal Writ Petition No. 200/2021
21. S.B. Criminal Writ Petition No. 208/2021
22. S.B. Criminal Writ Petition No. 209/2021
23. S.B. Criminal Writ Petition No. 216/2021
24. S.B. Criminal Writ Petition No. 218/2021
25. S.B. Criminal Writ Petition No. 242/2021
26. S.B. Criminal Writ Petition No. 243/2021
27. S.B. Criminal Writ Petition No. 244/2021
28. S.B. Criminal Writ Petition No. 245/2021
29. S.B. Criminal Writ Petition No. 246/2021 (Downloaded on 07/07/2021 at 09:40:23 PM) (2 of 6) [CRLW-476/2020]
30. S.B. Criminal Writ Petition No. 247/2021
31. S.B. Criminal Writ Petition No. 248/2021
32. S.B. Criminal Writ Petition No. 249/2021
33. S.B. Criminal Writ Petition No. 269/2021
34. S.B. Criminal Writ Petition No. 271/2021
35. S.B. Criminal Writ Petition No. 294/2021
36. S.B. Criminal Writ Petition No. 303/2021
37. S.B. Criminal Miscellaneous (petition) No. 304/2021
38. S.B. Criminal Writ Petition No. 305/2021
39. S.B. Criminal Writ Petition No. 306/2021
40. S.B. Criminal Writ Petition No. 307/2021
41. S.B. Criminal Writ Petition No. 308/2021
42. S.B. Criminal Writ Petition No. 310/2021
43. S.B. Criminal Writ Petition No. 311/2021
44. S.B. Criminal Writ Petition No. 312/2021
45. S.B. Criminal Writ Petition No. 329/2021
46. S.B. Criminal Writ Petition No. 331/2021
47. S.B. Criminal Writ Petition No. 332/2021
48. S.B. Criminal Writ Petition No. 333/2021
49. S.B. Criminal Writ Petition No. 335/2021
50. S.B. Criminal Writ Petition No. 345/2021
51. S.B. Criminal Writ Petition No. 346/2021
52. S.B. Criminal Writ Petition No. 347/2021
53. S.B. Criminal Writ Petition No. 350/2021
54. S.B. Criminal Writ Petition No. 352/2021
55. S.B. Criminal Writ Petition No. 356/2021
56. S.B. Criminal Writ Petition No. 358/2021
57. S.B. Criminal Writ Petition No. 369/2021
58. S.B. Criminal Writ Petition No. 370/2021
59. S.B. Criminal Writ Petition No. 376/2021
60. S.B. Criminal Writ Petition No. 391/2021
61. S.B. Criminal Writ Petition No. 409/2021
62. S.B. Criminal Writ Petition No. 410/2021
63. S.B. Criminal Writ Petition No. 412/2021
64. S.B. Criminal Writ Petition No. 422/2021
65. S.B. Criminal Writ Petition No. 425/2021
66. S.B. Criminal Writ Petition No. 431/2021 (Downloaded on 07/07/2021 at 09:40:23 PM) (3 of 6) [CRLW-476/2020]
67. S.B. Criminal Writ Petition No. 432/2021
68. S.B. Criminal Writ Petition No. 433/2021
69. S.B. Criminal Writ Petition No. 453/2021
70. S.B. Criminal Writ Petition No. 457/2021
71. S.B. Criminal Writ Petition No. 458/2021
72. S.B. Criminal Writ Petition No. 476/2021
73. S.B. Criminal Writ Petition No. 481/2021
74. S.B. Criminal Writ Petition No. 482/2021
75. S.B. Criminal Writ Petition No. 483/2021
76. S.B. Criminal Writ Petition No. 484/2021
77. S.B. Criminal Writ Petition No. 485/2021
78. S.B. Criminal Writ Petition No. 495/2021
79. S.B. Criminal Writ Petition No. 496/2021
80. S.B. Criminal Writ Petition No. 513/2021
81. S.B. Criminal Writ Petition No. 516/2021
82. S.B. Criminal Writ Petition No. 529/2021
83. S.B. Criminal Miscellaneous (petition) No. 542/2021
84. S.B. Criminal Writ Petition No. 545/2021
85. S.B. Criminal Writ Petition No. 559/2021
86. S.B. Criminal Writ Petition No. 560/2021
87. S.B. Criminal Writ Petition No. 561/2021
88. S.B. Criminal Writ Petition No. 562/2021
89. S.B. Criminal Writ Petition No. 563/2021
90. S.B. Criminal Writ Petition No. 564/2021
91. S.B. Criminal Writ Petition No. 566/2021
92. S.B. Criminal Writ Petition No. 567/2021
93. S.B. Criminal Writ Petition No. 568/2021
94. S.B. Criminal Writ Petition No. 571/2021
95. S.B. Criminal Writ Petition No. 572/2021
96. S.B. Criminal Writ Petition No. 574/2021
97. S.B. Criminal Writ Petition No. 585/2021
98. S.B. Criminal Writ Petition No. 586/2021
99. S.B. Criminal Writ Petition No. 587/2021
100. S.B. Criminal Writ Petition No. 588/2021
101. S.B. Criminal Writ Petition No. 591/2021
102. S.B. Criminal Writ Petition No. 609/2021
103. S.B. Criminal Writ Petition No. 610/2021 (Downloaded on 07/07/2021 at 09:40:23 PM) (4 of 6) [CRLW-476/2020]
104. S.B. Criminal Writ Petition No. 620/2021
105. S.B. Criminal Writ Petition No. 625/2021
106. S.B. Criminal Writ Petition No. 627/2021
107. S.B. Criminal Writ Petition No. 628/2021
108. S.B. Criminal Writ Petition No. 630/2021
109. S.B. Criminal Writ Petition No. 631/2021
110. S.B. Criminal Writ Petition No. 632/2021
111. S.B. Criminal Writ Petition No. 633/2021
112. S.B. Criminal Writ Petition No. 662/2021
113. S.B. Criminal Writ Petition No. 688/2021
114. S.B. Criminal Writ Petition No. 689/2021
115. S.B. Criminal Writ Petition No. 712/2021
116. S.B. Criminal Writ Petition No. 735/2021
117. S.B. Criminal Writ Petition No. 736/2021
118. S.B. Criminal Writ Petition No. 739/2021
119. S.B. Criminal Writ Petition No. 740/2021
120. S.B. Criminal Writ Petition No. 746/2021
121. S.B. Criminal Writ Petition No. 750/2021
122. S.B. Criminal Miscellaneous (petition) No. 752/2021
123. S.B. Criminal Writ Petition No. 770/2021
124. S.B. Criminal Writ Petition No. 833/2021
125. S.B. Criminal Writ Petition No. 864/2021
126. S.B. Criminal Writ Petition No. 871/2021
127. S.B. Criminal Writ Petition No. 872/2021
128. S.B. Criminal Writ Petition No. 906/2021
129. S.B. Criminal Writ Petition No. 912/2021
130. S.B. Criminal Writ Petition No. 913/2021
131. S.B. Criminal Writ Petition No. 933/2021
132. S.B. Criminal Writ Petition No. 964/2021
133. S.B. Criminal Writ Petition No. 973/2021
134. S.B. Criminal Writ Petition No. 982/2021
135. S.B. Criminal Writ Petition No. 989/2021
136. S.B. Criminal Writ Petition No. 1067/2021
137. S.B. Criminal Writ Petition No. 1070/2021
138. S.B. Criminal Writ Petition No. 1071/2021
139. S.B. Criminal Writ Petition No. 1080/2021
140. S.B. Criminal Writ Petition No. 1087/2021 (Downloaded on 07/07/2021 at 09:40:23 PM) (5 of 6) [CRLW-476/2020]
141. S.B. Criminal Writ Petition No. 1097/2021
142. S.B. Criminal Writ Petition No. 1107/2021
143. S.B. Criminal Writ Petition No. 1111/2021
144. S.B. Criminal Writ Petition No. 1130/2021
145. S.B. Criminal Writ Petition No. 1184/2021
146. S.B. Criminal Writ Petition No. 1185/2021
147. S.B. Criminal Writ Petition No. 1191/2021
148. S.B. Criminal Writ Petition No. 1192/2021
149. S.B. Criminal Writ Petition No. 1200/2021
150. S.B. Criminal Writ Petition No. 1206/2021
151. S.B. Criminal Writ Petition No. 1225/2021
152. S.B. Criminal Writ Petition No. 1247/2021
153. S.B. Criminal Writ Petition No. 1248/2021
154. S.B. Criminal Miscellaneous (petition) No. 1460/2021
155. S.B. Criminal Miscellaneous (petition) No. 1461/2021 For Petitioner(s) : Mr. D.D. Khandelwal, Mr. Pushpendra Kumar Pandey, Mr. Mukesh Kumar Meena, Mr. Arvind Sharma, Mr. Aditya Mishra, Mr. Satish Kumar Khandelwal, Mr. Yogesh Singhal, Mr. Dharmendra Gurjar, Mr. Brijesh Kumar Bhardwaj, Mr. Krishan Kant Sharma, Mr. Laxmi Narayan Saini, Mr. T.C. Sharma, Ms. Swati Tank, Mr. Brahm Singh Gurjar, Mr. Krishna Singh, Mr. Nawal Singh Sikarwar, Mr. Ashish Nagarwal, Mr. Anshul Sharma, Mr. Rohit Khandelwal, Mr. Sandeep Jain, Mr. Praveen Kumar Jain, Mr. Atul Kumar Jain, Mr. Rahul Agrawal, Mr. Deepak Khandelwal, Mr. Karanpal Singh For Respondent(s) : Mr. F.R. Meena, P.P. HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL (Downloaded on 07/07/2021 at 09:40:23 PM) (6 of 6) [CRLW-476/2020] Order 05/07/2021 In these matters, the petitioners have approached directly to this Court either under Section 482 Cr.P.C. by way of criminal miscellaneous petition or under Article 226 of the Constitution of India by way of writ petition for release of vehicles.
Learned counsels for the parties pray for and are granted two weeks' time to satisfy this Court as to maintainability of such criminal miscellaneous petitions/writ petitions directly before this Court without availing the statutory remedy available to them under Section 451/457 Cr.P.C.
(MAHENDAR KUMAR GOYAL),J DANISH USMANI /Suppl. D&P (Downloaded on 07/07/2021 at 09:40:23 PM) Powered by TCPDF (www.tcpdf.org)